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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(1)(l) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(l)visiting regularly the residence of the juvenile or child under their supervision and also places of employment or school attended by such juvenile or child and submitting fortnightly reports as prescribed in Form IX ;