Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act] State of Andhra Pradesh - Subsection Section 30(1)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules (a)The counting of votes shall commence on the day and at the place and hour appointed in this behalf.