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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Uttarakhand - Subsection

Section 163(2) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(2)Every motor cab permitted to ply exclusively within city area shall be painted in black colour with a yellow hood and no other motor car shall be painted in this colour combination:Provided that this sub-rule shall not apply to the motor cabs specified in Rule 85-A of the Central Motor Vehicles Rules, 1989.