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[Cites 0, Cited by 0] [Section 7B(1)] [Section 7B] [Entire Act]

State of Karnataka - Subsection

Section 7B(1)(a) in The Karnataka Money-Lenders Act, 1961

(a)carries on the business of money lending in contravention of any provisions of this Act or the rules made thereunder or the conditions of the licence; or