Calcutta High Court
Managing Trustees Of Bcda Member ... vs Dilip Kumar Malla Burman on 20 January, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
ALP No. 14 of 2006 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE Managing Trustees of BCDA Member Benevolent Versus Dilip Kumar Malla Burman Before:
The Hon'ble Justice Sanjib Banerjee Date: 20th January 2011 Appearance:
Mr. Syamantak Banerjee, Advocate It is submitted on behalf of the defendants in the suit and the applicants in Clause 13 proceedings that the suit that was sought to be transferred has since been dismissed.
In such view of the matter, ALP 14 of 2006 is disposed of without any order.
There will be no order as to costs. Urgent certified photocopies of this order, if applied for, be supplied to the parties upon compliance with all requisite formalities.
(Sanjib Banerjee, J.) R. Bose A.R.(CR).