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Union of India - Section

Section 70 in The Navy (Pay And Allowances) Regulations, 1966

70. Other regular Commissioned Officer.

- A grant of [Rs. 2400] [Substitued by S.R.O. 19(E) dated 23rd October, 1986] shall be admissible to every regular Commissioned Officer (other than those covered in regulations 68 and 69) on first appointment in the Indian Navy whether on probation or not, to meet the cost of the uniform :Provided that the grant of [Rs. 2400] [Substitued by S.R.O. 19(E) dated 23rd October, 1986] under this regulation shall not be admissible to short service commission officers and Cadet Entry Officers whose claim to outfit allowance, on getting regular commissions, shall be governed by regulations 68 and 69 respectively.Outfit Allowance-Renewal Of