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[Cites 0, Cited by 0] [Section 279(1)] [Section 279] [Entire Act]

State of West Bengal - Subsection

Section 279(1)(a) in West Bengal Municipal Act, 1993

(a)expel from any municipal market, municipal slaughter house or municipal stockyard, for such period as it may think fit, any person who or whose employee has been found contravening any regulations made under this Act and in force in such market, slaughter house or stockyard :