Tripura High Court
Party Name : Bikash Ch. Datta & Ors vs The State Of Tripura & Ors on 9 January, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000329/2014 Party Name : BIKASH CH. DATTA & ORS Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS Learned counsel, Mr. P. Roy Barman for the petitioners is present. Learned counsel, Mr. J. Majumder at the Bar submits that learned Addl. G.A. Mrs. A.S.Lodh for the respondents could not appear today and, therefore, prays for an
adjournment.
Prayer is allowed.
List the matter on 27.01.2017. Download Date: 8-05-20] 7 15:05 1/1