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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Telangana - Subsection

Section 62(1)(b) in Telangana Forest Act, 1967

(b)The Government may by notification invest any forest officer not below the rank of [a Forest Range Officer] [Substituted by Act No.35 of 1997.] with all or any of the following powers, namely:-