Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 23 July, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019 and CRL.M.A. 32848/2019
ARUN KUMAR BAGLA .....Petitioner
Through: Mr. Rohit Priya Ranjan, Advocate via
video-conferencing..
versus
M/S SCJ PLASTICS LTD .....Respondent
Through: Ms. Smita Maan, Advocate
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 23.07.2024
No time left.
Re-notify on 25th October 2024.
Interim order to continue, till the next date of hearing.
ANUP JAIRAM BHAMBHANI, J JULY 23, 2024 PU This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2024 at 21:48:10