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Andhra Pradesh High Court - Amravati

Yanala Gopi Chand vs Sri Gopala Krishna Dwivedi on 25 April, 2022

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         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   MAIN CASE No.: C.C.No.1291 of 2022

                             PROCEEDING SHEET

Sl.
                                         ORDER

No DATE 25.04.2022 DEV, J C.C.No.1291 of 2022 Notice before admission. Post after three(3) weeks.

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