Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Declaration of Stocks and Prices of Essential Commodities Order, 1973

(b)"Producer" means a person engaged in the production, manufacture or processing of any essential commodity in the State of Orissa but does not include a cultivator or landlord;