Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in Cantonments (House-Accommodation ) Act, 1923 22. to 28. [* * * * * *] [Substituted by Act 9 of 1930, s.10, for the original Chapter IV consisting of ss. 19 to 28.]].
