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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(4)A Pilot shall retain Licence on subsequent promotions in the Pilotage services upto the post of Deputy Conservator and continue to pilot vessels as per the requirement.