Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1011] [Entire Act] State of Punjab - Subsection Section 1011(e) in Punjab Jail Manual, 1996 (e)to be present at all changes of guard by day, ascertain that everything is correct and make a record of the number of prisoners handed over, together with the time the change was made and the names of the relieved and relieved warders;
