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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(1) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(1)The amount of grant payable in any one year may be decreased should, the expenditure be considered as unreasonable or on account of deterioration of efficiency or on account of failure to remedy defects in organisation, discipline, instruction or accommodation pointed out in writing after a previous inspection, or as the result of the operation of rule 24 or 36 or on account of insufficiency of funds.