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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(e) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(e)the qualifications and other conditions of service of the Members of a Recruitment Board and their period of office under sub-section (2) of section 10;