Section 12(2) in Civil Services (Departmental Examination), Punjab Rules, 2014
(2)No member of service shall be vested with the powers of Assistant Collector Grade-for Collector, -(i)who has served as Assistant Commissioner or Extra Assistant Commissioner for not less than a period of six months; and(ii)has passed the paper in Revenue Law with not less than 66.66 percent marks; or(iii)is exempted under sub-rule (6) of rule 4, from passing of the examination.
