Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Gujarat - Subsection

Section 59(4) in The Gujarat Agricultural Produce Markets Act, 1963

(4)The power to make rules conferred by this section is subject to the condition of the rules being made after previous publication.