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State of Rajasthan - Section

Section 325 in Rajasthan Panchayati Raj Rules, 1996

325. Preparation and issue of copies.

- On receipt of the copying fee, the copies or extracts shall be got prepared and shall be certified as true by the head of office or any other officer authorised by him after scrutiny, and furnished to the applicant if he appears in person to receive the same or authorities some one to receive it or send him by post, if the applicant has deposited the postage stamps for the purpose.