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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(3) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(3)The Vice-Chancellor shall, save as otherwise provided in this Act, be the appointing authority for the university teachers and officers equivalent to, or above the rank of, Assistant Registrar.