Calcutta High Court (Appellete Side)
3541/2010 on 22 December, 2010
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1 2.12.10
C.O. 3541 of 2010 Mr. Somir Kr. Daskar .. For the Petitioner.
The petitioner is directed to serve copy of this application upon the opposite party intimating that this matter will be listed for hearing eight weeks hence under the heading "contested application". Such service should be effected by registered post with acknowledgement due.
The petitioner is also directed to file affidavit of service on the next date of hearing.
All further proceedings of Ejectment Execution Case No. 1 of 2009 pending before the learned Judge, 6th Bench, Small Causes Court at Calcutta will remain stayed till 31st March, 2011 or until further order whichever is earlier.
Urgent xerox certified copy of this order, if applied for, be supplied to the learned advocate for the petitioner as early as possible.
(Jyotirmay Bhattacharya, J.)