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State of Uttar Pradesh - Section

Section 21 in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Foreign Liquor (Excluding Beer) (Sixteenth Amendment) Rules, 2019

21. No Country Liquor should be stored in Foreign Liquor premises.

Date.................District.............Licensing AuthorityC.L. 5-D(1)(For new licence)Licence for the Retail Sale of Foreign Liquor (Except Beer ) (including wine) in sealed Bottles for consumption "off" the premises
Photo of Applicant Photo of Co-Applicant
Latitude/longitude of shop..............Licence No...............................District .......................Name of Shop .......................................Licence fee Rs .............................(in figures)................................(in words)Security amount Rs...........................(in figures)............(in words)Description of premises (without boundaries)North.............................................South.............................................East...............................................West.............................................Name, Father's Name & Address of Licensee(s)-