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State of Uttar Pradesh - Section
Section 21 in Uttar Pradesh excise Settlement of Licenses for Retail Sale of Foreign Liquor (Excluding Beer) (Sixteenth Amendment) Rules, 2019
21. No Country Liquor should be stored in Foreign Liquor premises.
Date.................District.............Licensing AuthorityC.L. 5-D(1)(For new licence)Licence for the Retail Sale of Foreign Liquor (Except Beer ) (including wine) in sealed Bottles for consumption "off" the premises| Photo of Applicant | Photo of Co-Applicant |