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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Madhya Pradesh - Subsection

Section 105(2)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Other type of vehicles-For non-residential building, in addition to the parking areas provided in (a) above, 25 to 50 per cent, additional parking space shall be provided for parking other types of vehicles and the additional spaces required for other vehicles shall be as decided by the Authority, keeping in the nature of traffic generated in the city.