Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 106 in Goa Prisons Rules, 2006 106. Jailor to take care of clothing, etc. - The Jailor shall take care that the prisoners' clothing is in proper repair, that their hair is kept properly cut according to the jail discipline and that their washing, shaving and bathing is satisfactorily attended to.
