Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Bihar - Subsection Section 44(7) in The Bihar Co-operative Societies Act, 1935 (7)When the affairs of the society have been wound up, the liquidator shall deposit the records of the society in such place as the Registrar may direct.
