Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(2) in THE ANDHRA PRADESH GOVERNMENT MEDICAL AND DENTAL INSTITUTIONS (COVERSION INTO SEMI-AUTONOMOUS INSTITUTIONS) (REPEAL) ACT, 2018 (2)On such repeal the provisions of sections 8 and 18 of the Andhra Pradesh General Clauses Act, 1891(Act No.1 of 1891) shall apply.
