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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(6) in The Tamil Nadu State Agricultural Council Act, 2009

(6)Subject to the provisions of sub-sections (1) to (5), the Council shall observe such Rules of procedure in regard to transaction of business at its meetings as may be provided in the regulation.