Gujarat High Court
Shree Mahuva Pradesh Sahakari Khand ... vs Income Tax Officer - Ward 6 (4) on 24 December, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
C/SCA/18784/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 18784 of 2014
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SHREE MAHUVA PRADESH SAHAKARI KHAND UDYOG MANDLI
LIMITED....Petitioner(s)
Versus
INCOME TAX OFFICER - WARD 6 (4)....Respondent(s)
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Appearance:
MR MANISH J SHAH, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 24/12/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) RULE, returnable on 3RD MARCH, 2015.
No final order will be passed / decision will be taken in the matter by the competent authority, TILL THEN. Direct service is permitted.
(K.S.JHAVERI, J.) (K.J.THAKER, J) UMESH Page 1 of 1