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Gujarat High Court

Shree Mahuva Pradesh Sahakari Khand ... vs Income Tax Officer - Ward 6 (4) on 24 December, 2014

Author: Ks Jhaveri

Bench: Ks Jhaveri, K.J.Thaker

        C/SCA/18784/2014                                        ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 18784 of 2014
================================================================
     SHREE MAHUVA PRADESH SAHAKARI KHAND UDYOG MANDLI
                     LIMITED....Petitioner(s)
                            Versus
         INCOME TAX OFFICER - WARD 6 (4)....Respondent(s)
================================================================
Appearance:
MR MANISH J SHAH, ADVOCATE for the Petitioner(s) No. 1
================================================================
          CORAM:           HONOURABLE MR.JUSTICE KS JHAVERI
                                              and
                           HONOURABLE MR.JUSTICE K.J.THAKER
                              Date : 24/12/2014
                                ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) RULE, returnable on 3RD MARCH, 2015.

No final order will be passed / decision will be taken in the matter by the competent authority, TILL THEN. Direct service is permitted.

(K.S.JHAVERI, J.) (K.J.THAKER, J) UMESH Page 1 of 1