Delhi High Court - Orders
Santosh Khurana vs The Financial Commissioner, ... on 25 February, 2019
Author: I.S.Mehta
Bench: I.S.Mehta
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10068/2016
SANTOSH KHURANA ..... Petitioner
Through: Mr. Anubhav Tyagi, Proxy with
Mr. Randhir Kumar and Mr. Harshit
Dave, Advocates.
versus
THE FINANCIAL COMMISSIONER, GOVERNMENT OF NCT
OF DELHI & ORS ..... Respondents
Through: Mr. Naushad Ahmed Khan, ASC for
GNCTD with Mr. Zahid and
Ms. Manisha Chauhan, Advocates.
Ms. Sapna Chauhan, Advocate for
DDA.
CORAM:
HON'BLE MR. JUSTICE I.S.MEHTA
ORDER
% 25.02.2019 Counsel for the petitioner seeks adjournment on the ground that the arguing counsel is not well today.
At request, list on 28.08.2019.
I.S.MEHTA, J FEBRUARY 25, 2019 nd