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Delhi High Court - Orders

Santosh Khurana vs The Financial Commissioner, ... on 25 February, 2019

Author: I.S.Mehta

Bench: I.S.Mehta

$~17
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 10068/2016
       SANTOSH KHURANA                                     ..... Petitioner
                          Through:       Mr. Anubhav Tyagi, Proxy with
                                         Mr. Randhir Kumar and Mr. Harshit
                                         Dave, Advocates.
                          versus

       THE FINANCIAL COMMISSIONER, GOVERNMENT OF NCT
       OF DELHI & ORS                           ..... Respondents
                     Through: Mr. Naushad Ahmed Khan, ASC for
                              GNCTD with Mr. Zahid and
                              Ms. Manisha Chauhan, Advocates.
                              Ms. Sapna Chauhan, Advocate for
                              DDA.

       CORAM:
       HON'BLE MR. JUSTICE I.S.MEHTA
                    ORDER

% 25.02.2019 Counsel for the petitioner seeks adjournment on the ground that the arguing counsel is not well today.

At request, list on 28.08.2019.

I.S.MEHTA, J FEBRUARY 25, 2019 nd