Delhi High Court - Orders
Sh. Sandeep Dhaka vs Union Of India And Ors on 20 September, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11606/2019
SH. SANDEEP DHAKA ..... Petitioner
Through: Mr. Pushpendra Kumar Dhaka and
Mr. Kuldeep Singh, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Ms. Barkha Babbar, Advocate
(Through VC)
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 20.09.2023
1. Learned counsel for respondents prays for time to produce the original service record of the petitioner. Let the same be produced on the next date of hearing.
2. List on 28.02.2024.
3. Respondents shall also produce record, if any, available of any advice, caution or warning given to the petitioner during the relevant period.
SANJEEV SACHDEVA, J MANOJ JAIN, J SEPTEMBER 20, 2023/NA This is a digitally signed order.
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