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Patna High Court - Orders

Binay Kr.Singh &Amp; Ors. vs J.D.Of Consolidation Of Purnia on 16 September, 2010

                IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CWJC No.4359 of 1991
                              BINAY KR.SINGH & ORS.
                                        Versus
                       J.D.OF CONSOLIDATION OF PURNIA
                                          with
                               CWJC No.4360 of 1991
                              BINAY KR.SINGH & ORS.
                                        Versus
                          DIRECTOR OF CONSOLIDATION
                                      -----------


8   16.9.2010

Office is directed to issue notice to the petitioners within ten days both by ordinary process and registered post for engaging a lawyer as the counsel appearing on their behalf has been elevated to the Bench. 

     haque                                          ( Sheema Ali Khan, J.)