Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Bihar - Subsection Section 86(2) in The Bihar (Coal Mining) Area Development Authority Act, 1986 (2)The rates may be different for different parts of the Coal Mining Development Area and for different uses.
