Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Baggage Rules, 1998 12. Video camera or the combination of such video camera with one or more of the following goods, namely :- (a)Television Receiver;(b)Sound recording or reproducing apparatus;(c)Video reproducing apparatus.
