Section 6(1)(v) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(v)to continue ot receive as heretofore any amount payable to him or any institution in pursuance of any Gunth or Sadabaral grant:

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