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[Cites 0, Cited by 0] [Section 50B(8)] [Section 50B] [Entire Act]

State of Chattisgarh - Subsection

Section 50B(8)(b) in The Chhattisgarh Co-Operative Societies Act, 1960

(b)The Commission shall conduct elections of all co-operative societies registered under the Act in such manner, as may be prescribed.