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State of Madhya Pradesh - Section

Section 41 in The M.P. Boiler Attendants' Rules, 1958

41. Examination where held.

- If the Board of Examiners consider necessary, the examination may be held either in a factory or mill or in a workshop in which boilers are used or partly in such factory, mill or workshop and partly in the examination room where models and sketches of boilers may be kept for viva voice test.