Section 50(i) in The Hemchandracharya North Gujarat University Act, 1986
(i)the Higher Secondary School Certificate Examination [conducted by the Gujarat Secondary and Higher Secondary Education Board] [Substituted for 'conducted by the Gujarat Secondary Education Board' by Gujarat 14 of 2002, dated 6th April 2002] in such subjects and with such standards of attainment as may be prescribed by the Statutes, or
