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Himachal Pradesh High Court

Mandavi Sharma vs . Jitender Kumar & Anr. on 9 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Mandavi Sharma vs. Jitender Kumar & Anr. FAO(FC) No. 15 of 2022 .

09.12.2022 Present: Mr. Vinod Kumar Gupta, Advocate, for applicant/respondent No.1.

CMP No. 16710 of 2022 This application has been filed for correction of name of the petitioner from Ms. Mandavi Sharma to Ms. Maandvi Sharma, which has been wrongly spelt in the judgment dated 19.09.2022, passed by this Court in FAO(FC) No. 15 of 2022.

For the reasons stated in the application, the same is allowed and the name of the petitioner Ms. Mandavi Sharma reflected in the aforesaid judgment is ordered to be corrected as Ms. Maandvi Sharma. Application stands disposed of.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 09, 2022 (Vinod) ::: Downloaded on - 13/12/2022 20:32:35 :::CIS