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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(i) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960

(i)'Andhra Area' means the territories which immediately before the 1st November, 1956, were comprised in the State of Andhra;