Gujarat High Court
Jignesh @ Jiggo Kishanbhai Bhavsar ... vs State Of Gujarat on 14 June, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
R/CR.MA/10510/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 10510 of 2018
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JIGNESH @ JIGGO KISHANBHAI BHAVSAR THROUGH BIRAL JIGNESH
BHAVSAR
Versus
STATE OF GUJARAT
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Appearance:
VALIMOHAMMED PATHAN(6383) for the PETITIONER(s) No. 1
NOTICE NOT RECD BACK(3) for the RESPONDENT(s) No. 2
MR RAKESH PATEL, APP (2) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 14/06/2018
ORAL ORDER
1. Rule. The learned Additional Public Prosecutor waives service of notice of rule on behalf of the respondentState.
2. This is an application for temporary bail filed by an undertrial prisoner through his wife arrested in connection with C.R. No.I94 of 2017 registered with the Adalaj Police Station, DistrictGandhinagar for the offence punishable under Sections302, 364, 365, 201, 403, 404, 419, 465, 467, 471, 473, 120B and 34 of the IPC and Section135 of the G.P. Act.
3. The temporary bail is prayed for on the ground that mother of the applicant is suffering from paralysis and at present admitted in the civil hospital, Gandhinagar. It is also submitted that the the father of the applicant viz.Ksihanbhai Bhavsar is suffering from arthirits and is admitted in the civil hospital, Gandhingar. The copies of medical certificate is produced on record.
Page 1 of 2R/CR.MA/10510/2018 ORDER
4. Taking into consideration the the ground urged in this application, the application is allowed. The applicantaccused is ordered to be released on temporary bail for a period of eight days from the date of his actual release on his executing a bail bond of Rs.5,000/ (Rupees Five Thousand Only) to the satisfaction of the jail authority on usual terms and conditions.
5. The applicantaccused shall surrender himself to the jail authority on or before the expiry of the temporary bail period. Rule is made absolute to the aforesaid extent. Direct service is permitted.
(J.B.PARDIWALA, J) aruna Page 2 of 2