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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(b) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(b)To encourage milk pouring members and thereby, enhance their loyalty and patronage to the society, every year the Committee shall select and sanction cash awards and citation to the owners of the three non descriptive milch animals, three cross-breed cows and three buffaloes of milk pouring members which yield high quality of milk and high quantity of milk;