Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(o) in The Orissa Sports Authorities Act, 1994

(o)approve the audited statement of accounts of all District Authorities and submit the same to the Government, together with utilisation certificates;