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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(11) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(11)[ Notwithstanding anything contained in any provisions of this Act, members of the Committee including the Chairman and Vice-chairman shall hold the office during the pleasure of the Government.] [Sub-section (11) inserted by Act No.5 of 2015.]