Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Maharashtra - Subsection Section 21(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (3)The Joint Director shall perform such functions as may be prescribed by the Statutes, Ordinances and regulations made under this Act.
