(6)Duplicate pass. - The duplicate copy of the pass shall accompany the consignment of liquor and must be produced by the transporter on the requisition of any Excise Officer of or above the rank of Sub-Inspector of Excise or of any Police Officer, of or above the rank of Sub-Inspector or of any other officer specially authorised in this behalf by the District Collector, who may, at any time, examine such consignment.
