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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(2)(ii) in Himachal Pradesh Private Medical Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2006

(ii)Second preference shall be given to those Indian students who are ready to pay fees in Indian currency equivalent to fees in US Dollars as may be fixed by the State Government from time to time.