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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(1) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(1)The University shall maintain proper accounts and other relevant Accounts and records. and prepare an Annual Statement of Accounts, including the income and audit expenditure account and the balance sheet, in such form and in such manner as may be prescribed.