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[Cites 0, Cited by 0] [Section 251(5)] [Section 251] [Entire Act]

State of Uttar Pradesh - Subsection

Section 251(5)(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)collapse or subsidence of soil, any wall, floor, gallery, roof or any part of any structure, platform, staging, scaffolding or any means of access including from work;