Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22Q] [Entire Act] State of Maharashtra - Subsection Section 22Q(3) in Maharashtra Police Act (3)The term of office of a member of the State Police Complaints Authority shall be of three years.